Citation : 2023 Latest Caselaw 5852 Cal
Judgement Date : 1 September, 2023
01.09.2023 Sl. No.14.
Mithun.
Ct.No.42.
CRR/2593/2013
Pawan Kumar Agarwal Vs.
M/s. R. Piyarelall Iron @ Steel Pvt. Ltd.
Mr. Ayan Bhattacharjee, Mr. Amitabha Roy, Mr. Aditya R. Tiwary, Mr. Amitabrata Hait, Mr. Subhajit Manna, Ms. Ritu Das ...for the petitioner. Mr. Phiroze Edulji, Ms. R. Mukherjee, Mr. Koushik Kundu ...for the complainant/opposite party.
Argument is heard.
Judgment is reserved.
( Bibek Chaudhuri, J. )
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