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Tantia Constructions Limited & ... vs Sales Tax Officer & Ors
2023 Latest Caselaw 5847 Cal

Citation : 2023 Latest Caselaw 5847 Cal
Judgement Date : 1 September, 2023

Calcutta High Court (Appellete Side)
Tantia Constructions Limited & ... vs Sales Tax Officer & Ors on 1 September, 2023
DL-4

01.09.2023

Court No.5 FMA 204 of 2022 (AD) With IA No.: CAN 2 of 2023

Tantia Constructions Limited & Anr.

Vs.

Sales Tax Officer & Ors.

Mr. Swatarup Banerjee Mr. Avishek Guha Mr. Sriful Haque ... for the appellants.

Mr. Anirban Roy, Learned Government Pleader Md. T.M. Siddique Mr. T. Chakraborty ... for the State.

In re.: IA No.: CAN 2 of 2023

CAN 2 of 2023 is an application for restoration.

It is pointed out that, the appeal arises from a

judgment and order passed by one of us (Debangsu Basak,

J.).

Consequently, IA No.:CAN 2 of 2023 is released from

the list.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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