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The Supreme Industries Limited vs Joint Commissioner
2023 Latest Caselaw 5846 Cal

Citation : 2023 Latest Caselaw 5846 Cal
Judgement Date : 1 September, 2023

Calcutta High Court (Appellete Side)
The Supreme Industries Limited vs Joint Commissioner on 1 September, 2023

01.09.2023 Item No.8 Ct. No.5 CHC

M.A.T.1517 of 2018

The Supreme Industries Limited Vs.

Joint Commissioner, Commercial Taxes & ors.

Ms. Sanchita Dey ...for the petitioner

Since the impugned judgment was passed by

one of us (Debangsu Basak, J.), M.A.T.1517 of 2018

is released from the list.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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