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(Formerly Known As Tractors India ... vs Kridhya Infra Limited
2023 Latest Caselaw 2755 Cal/2

Citation : 2023 Latest Caselaw 2755 Cal/2
Judgement Date : 29 September, 2023

Calcutta High Court
(Formerly Known As Tractors India ... vs Kridhya Infra Limited on 29 September, 2023
OCD-117
                                ORDER SHEET

                                 EC/241/2021

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                  GAINWELL COMMOSALES PRIVATE LIMITED
            (FORMERLY KNOWN AS TRACTORS INDIA PRIVATE LIMITED)
                                 Versus
                         KRIDHYA INFRA LIMITED

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 29th September, 2023.

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Shivangi Thard, Adv.

Mr. K. R. Thaker, Adv.

Mr. Sounak Sengupta, Adv.

Mr. Pradipta Bose, Adv.

Mr. Nilankan Banerjee, Adv.

The Court: The examination of Mr. Kiran Reddy, who is one of the two

Directors of the judgment-debtor, is concluded.

Mr. Kiran Reddy is discharged.

Learned counsel appearing for the award-holder intends to examine the

other Director of the judgment-debtor, namely, Mr. Srujith Reddy.

List this matter on 13th October, 2023 for hearing learned counsel on the

necessity of examining Mr. Srujith Reddy.

(MOUSHUMI BHATTACHARYA, J.) sg/R.Bhar

 
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