R Piyarelall Iron & Steel Pvt. Ltd vs Ram Prasad Agarwala & Ors
2023 Latest Caselaw 2741 Cal/2

                                   ORDER SHEET
                                    EC/176/2021
                            IA NO:GA/1/2022, GA/3/2022,
                         GA/4/2023, GA/5/2023 & GA/5/2023
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                          R PIYARELALL IRON & STEEL PVT. LTD.
                                          VS
                             RAM PRASAD AGARWALA & ORS.

      BEFORE:
      The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 29th September, 2023.

Mr. Anirban Ray, Adv.

Mr. Ratnesh Kr. Rai, Adv.

Mr. Ankan Rai, Adv.

Mr. S.N. Pandey, Adv.

Mr. Sayantan Das, Adv.

Ms. Vipra Garg, Adv.

...for the petitioner

Mr. Salim Mallick, Adv. Ms. Sarbani Ghosal, Adv. ...for the judgment debtor nos.1 to 4 & 6

Mr. Kaushik Banerjee, Adv. Ms. Sudipta Paul, Adv.

...for the judgment debtor no.5

None appears on behalf of the award-debtors.

The matter is adjourned till November 24, 2023.

The deponents, Sri Saurabh Jhunjhunwala, Sri Pawan Kumar

Agarwala and Sri Ram Prasad Agarwala should be present in Court next

day for examination.

(SHEKHAR B. SARAF, J.)

K. Banerjee A.R. (C.R.)