Indusind Bank Ltd vs Sanjay Prasad
2023 Latest Caselaw 2737 Cal/2

OD-16
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                   EC/759/2014


                               INDUSIND BANK LTD.
                                       VS
                                 SANJAY PRASAD


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2023.

Appearance:

Ms. Ankita Singh, Adv.

Mr. S. Mukherjee, Adv.

The Court : An adjournment is prayed for on behalf of the award debtor on

the ground that they propose to settle the matter. In default of a settlement, the

judgment-debtor is directed to furnish instructions as to what amount can be paid

forthwith on account of the decretal dues.

Let this matter appear on 9 October, 2023.

The award debtor is also directed to be present in person on the returnable

date.

(RAVI KRISHAN KAPUR, J.) SK.