Kotak Mahindra Bank Ltd vs Ronit Nirman Private Limited & Ors
2023 Latest Caselaw 2706 Cal/2

OD-3 & 4
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                   EC/641/2018


                         KOTAK MAHINDRA BANK LTD.
                                     VS
                     RONIT NIRMAN PRIVATE LIMITED & ORS.

                                   EC/642/2018

                         KOTAK MAHINDRA BANK LTD.
                                     VS
                     RONIT NIRMAN PRIVATE LIMITED & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 26th September, 2023.

Appearance:

Mr. Priyankar Saha, Adv.

Ms. Srijani Mukherjee, Adv.

...for judgment debtor.

The Court : It is submitted on behalf of both the parties that the disputes are

being settled and the formal Terms of Settlement would be filed on the returnable

date.

Accordingly, let this matter on 4 October, 2023 under the heading 'For

Settlement'.

(RAVI KRISHAN KAPUR, J.)

SK.