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South Calcutta Diesels Pvt Ltd vs Naveen Tools Manufacturing ...
2023 Latest Caselaw 2647 Cal/2

Citation : 2023 Latest Caselaw 2647 Cal/2
Judgement Date : 20 September, 2023

Calcutta High Court
South Calcutta Diesels Pvt Ltd vs Naveen Tools Manufacturing ... on 20 September, 2023
                                    ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  IA NO: GA/2/2016
                               (Old No. GA/3579/2016)
                                         In
                                    CS/134/2012

                     SOUTH CALCUTTA DIESELS PVT LTD.
                                  VS
              NAVEEN TOOLS MANUFACTURING COMPANY PVT. LTD.


BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date: September 20, 2023.
                                                                                  Appearance:
                                                        Mr. Reetobroto Kumar Mitra, Advocate
                                                                Mr. Kuldip Mallick, Advocate,
                                                         ....for the applicant/judgement-debtor

                                                             Mr. Jishnu Chowdhury, Advocate,
                                                          Mr. Prabhakar Chowdhury, Advocate,
                                                              Mr. Soumabho Ghosh, Advocate,
                                                                  Mr. Uttam Sharma, Advocate
                                                                    ... for respondent/plaintiff..


            The Court: Mr. Mitra, learned Advocate appearing for the
     applicant/judgment debtor/defendant, resumes his argument,
     but does not conclude.
            List this application once again on October 4, 2023, for
     further hearing.




     .

(ARIJIT BANERJEE, J.) sm

 
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