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M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd
2023 Latest Caselaw 2641 Cal/2

Citation : 2023 Latest Caselaw 2641 Cal/2
Judgement Date : 19 September, 2023

Calcutta High Court
M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd on 19 September, 2023
OCD-72

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                                  EC/341/2023

               M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
                                   VS
                      IDEAL REAL ESTATES PVT. LTD.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 19th September, 2023.

Appearance:

Mr. Satadeep Bhattacharya, Adv.

Mr. Uttiyo Mallick, Adv.

....for the decree-holder

Mr. Paritosh Sinha, Adv.

Mr. Souvik Chowdhury, Adv.

...for the judgment-debtor

The Court:- After hearing the Advocate-on-Record appearing for the

judgment-debtor and the fact that the judgment-debtor has paid substantial

amounts of money in terms of the modified terms of settlement executed

between the parties, this Court is inclined to grant a fortnight's time to the

judgment-debtor as prayed for.

List this matter on 3rd October, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)

 
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