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Srei Equipment Finance Ltd vs Isuf Ali Khan & Anr
2023 Latest Caselaw 2565 Cal/2

Citation : 2023 Latest Caselaw 2565 Cal/2
Judgement Date : 6 September, 2023

Calcutta High Court
Srei Equipment Finance Ltd vs Isuf Ali Khan & Anr on 6 September, 2023
OD - 20
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                EC/298/2018

                       SREI EQUIPMENT FINANCE LTD.
                                     VS
                            ISUF ALI KHAN & ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Ms. A. Malhotra, Adv. Mr. Rishav Maity, Adv. ... for the award holder.

Mr. Rupak Ghosh, Adv. Mr. Ayan Dutta, Adv.

Mr. S. Das, Adv.

... for judgment debtor.

The Court : Let this matter appear in the monthly list of October,

2023.

(RAVI KRISHAN KAPUR, J.)

mg

 
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