National Remote Sensing Centre ... vs Air Survey Co. Of India Limited
2023 Latest Caselaw 2563 Cal/2

Citation : 2023 Latest Caselaw 2563 Cal/2
Judgement Date : 6 September, 2023

Calcutta High Court

National Remote Sensing Centre ... vs Air Survey Co. Of India Limited on 6 September, 2023

OD -52
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                 EC/527/2011

     NATIONAL REMOTE SENSING CENTRE (PREV KNOWN AS NATIONAL REMOT
                                   VS
                     AIR SURVEY CO. OF INDIA LIMITED

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

The Court : The time to execute the warrant of arrest in terms of the

order dated 1 September, 2023 stands extended till 30 September, 2023.

The jurisdictional Superintendent of Police and the Officer-in-Charge

are directed to file a Report as to why the judgment debtors have not been

produced despite the orders of Court.

(RAVI KRISHAN KAPUR, J.)

Download the LatestLaws.com Mobile App