Veervani Sales Pvt Ltd vs Ritu Beri Designs Pvt Ltd
2023 Latest Caselaw 2561 Cal/2

OD - 27
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                 EC/156/2019

                          VEERVANI SALES PVT LTD
                                     VS
                         RITU BERI DESIGNS PVT LTD.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Anuj Singh, Adv.

Mr. Ajit Kumar Singh, Adv.

Mr. Rahul Kinkar Pandey, Adv.

Mr. Nooral Islam, Adv.

... for the award holder.

Mr. Amritam Mandal, Adv.

Ms. Ananya Chakraborty, Adv.

Ms. Shipra Naskar, Adv.

... for judgment debtor.

The Court : The judgment debtor furnishes inadequate particulars of

the credit card details. The time to comply with the order dated 1

September, 2023 is extended till the returnable date. The judgment debtors

are directed to file a Supplementary Affidavit containing the particulars of all

the credit card details for the last six months by both the judgment debtor

nos. 1 and 2. The judgment debtors are also directed to produce copies of

their passport details in the proposed affidavit.

Let this matter appear on 26 September, 2023.

(RAVI KRISHAN KAPUR, J.)

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