Poonawalla Fincorp Limited vs Amrit Kumar Samanta And Ors
2023 Latest Caselaw 2559 Cal/2

OD -66
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Jurisdiction
                               ORIGINAL SIDE

                                  EC/255/2019

                        POONAWALLA FINCORP LIMITED
                                    VS
                       AMRIT KUMAR SAMANTA AND ORS.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. K. K. Pandey, Adv.

Mr. Meghnad Dutta, Adv.

Ms. Enakshi Saha, Adv.

... for the petitioner.

Mr. Pratip Mukherjee, Adv. ... for judgment debtor.

The Court : Examination of judgment debtor no.1 stands adjourned

till 25 September, 2023.

Liberty is also granted to the judgment debtor no.2 to correct the

cause title of the Affidavit-of-Assets filed on their behalf.

(RAVI KRISHAN KAPUR, J.)

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