Nemai Chandra Ghosh vs C. E. S. C. Ltd
2023 Latest Caselaw 2552 Cal/2

OD-20

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                 CS/321/2004
                     IA NO: GA/1/2014(Old No:GA/1124/2014)

                              NEMAI CHANDRA GHOSH
                                        VS
                                 C. E. S. C. LTD.

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th September, 2023.

Appearance:

Mr. Sarathi Das Gupta, Adv. Mr. Rohit Banerjee, Adv. Mr. M. Shehaboddin, Adv.

..for plaintiff

Mr. Debraj Bhattacharya, Adv.

Mr. Zulfiqar Ali, Adv. Ms. S. Thard, Adv.

..for CESC

The Court:- Argument is concluded.

Reserved for judgment.

(SUGATO MAJUMDAR, J.) D.Ghosh