Citation : 2023 Latest Caselaw 2532 Cal/2
Judgement Date : 5 September, 2023
OCD-27
ORDER SHEET
AP/474/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HARJI ENGINEERING WORKS PVT. LTD.
Versus
BHARAT HEAVY ELECTRICALS LTD. AND ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 5th September, 2023.
Appearance:
Mr. Sirsanya Bandopadhyay, Adv.
Mr. Rahul Kumar Singh, Adv.
...for the petitioner
Mr. Rohit Das, Adv.
Ms. Kishwar Rahman, Adv.
Ms. Sristi Roy, Adv.
...for the respondent no.1
The Court: Learned counsel appearing for the parties have made over
their respective Notes.
List this matter on 12th September, 2023 under the heading "For
Judgment".
(MOUSHUMI BHATTACHARYA, J.)
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