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Santanu Kumar Dutt & Ors vs Sanjiv Sethi & Ors
2023 Latest Caselaw 2525 Cal/2

Citation : 2023 Latest Caselaw 2525 Cal/2
Judgement Date : 5 September, 2023

Calcutta High Court
Santanu Kumar Dutt & Ors vs Sanjiv Sethi & Ors on 5 September, 2023
OD-5                               ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  IA No.GA 3 of 2023
                                          In
                                    CS 151 of 2022

                         SANTANU KUMAR DUTT & ORS.
                                     VS.
                             SANJIV SETHI & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 5th September, 2023.

Ms. Saswati Chatterjee, Advocate for the plaintiffs.

Mr. Manik Lal Poddar Advocate for defendants.

The Court : This is an application for summary judgment under

the provisions of Chapter XIIIA of the Original Side Rules of this Court in

a suit for recovery of possession and mesne profits. The matter requires

to be heard on affidavits.

Let affidavit-in-opposition be filed by 20th September, 2023; reply

thereto, if any, be filed by 29th September, 2023. Let this matter appear in

the monthly list of October, 2023.

(ARINDAM MUKHERJEE, J.)

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