Ors vs Pepsico India Holdings Private
2023 Latest Caselaw 2521 Cal/2

OD - 1-5, 7-10
  & 12-14.

                     IN THE HIGH COURT AT CALCUTTA
                     Civil Appellate Jurisdiction
                             ORIGINAL SIDE

                              APO/106/2018
                 IA No.GA/2/2013 (Old No.GA/2741/2013)

                                   THE STATE OF WEST BENGAL AND
                                   ORS.
                                          -Versus-

                                   PEPSICO INDIA HOLDINGS PRIVATE
                                   LIMITED

                              APO/107/2018
                 IA No.GA/2/2013 (Old No.GA/2744/2013)

                                   JOINT COMMISSIONER, COMMERCIAL
                                   TAX GROUP-I, BARRACKPUR & ORS.

                                          -Versus-

                                   CENTURY EXTRUSIONS LTD. & ANR.

                              APO/108/2018
                 IA No.GA/2/2013 (Old No.GA/2750/2013)

                                   THE STATE OF WEST BENGAL AND
                                   ORS.
                                          -Versus-

                                   SIEMENS LTD. & ANR.

                              APO/113/2018
                 IA No.GA/2/2013 (Old No.GA/2736/2013)

                                   THE STATE OF WEST BENGAL AND
                                   ORS.
                                          -Versus-

                                   IMPEX FERROTECH LTD. & ANR.

                              APO/114/2018
                 IA No.GA/2/2013 (Old No.GA/2734/2013)
                   2




                  THE STATE OF WEST BENGAL AND
                  ORS.
                         -Versus-

                  IMPEX METAL AND FERRO ALLOYS
                  LTD. AND ANR.

             APO/116/2018
IA No.GA/2/2013 (Old No.GA/2729/2013)

                  THE STATE OF WEST BENGAL AND
                  ORS.
                         -Versus-

                  RANBAXY LABORATORIES LTD.

             APO/117/2018
IA No.GA/2/2013 (Old No.GA/2727/2013)

                  THE STATE OF WEST BENGAL AND
                  ORS.
                         -Versus-

                  DUTCH TECH TOOLS PVT. LTD.

             APO/122/2018
IA No.GA/2/2013 (Old No.GA/2713/2013)

                  THE STATE OF WEST BENGAL AND
                  ORS.
                         -Versus-

                  NOKIA INDIA PVT. LTD.

             APO/123/2018
IA No.GA/2/2013 (Old No.GA/2719/2013)
   GA/3/2017 (Old No.GA/3163/2017)

                  THE STATE OF WEST BENGAL AND
                  ORS.
                         -Versus-

                  MARICO LTD.

             APO/125/2018
IA No.GA/2/2013 (Old No.GA/2720/2013)
                                3




                               THE STATE OF WEST BENGAL AND
                               ORS.
                                      -Versus-

                               GLAXO SMITHKLINE CONSUMER
                               HEALTHCARE LTD.

                          APO/126/2018
             IA No.GA/2/2013 (Old No.GA/2723/2013)

                               THE STATE OF WEST BENGAL AND
                               ORS.
                                      -Versus-

                               ROHIT FERROTECH LIMITED & ANR.

                          APO/128/2018
             IA No.GA/1/2013 (Old No.GA/2187/2013)

                               THE STATE OF WEST BENGAL AND
                               ORS.
                                      -Versus-

                               GODREJ CONSUMER PRODUCTS LTD.


BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
           And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 5th September, 2023

                                                                 Appearance :
                                            Mr. S. N. Mookherjee, Adv.-Gen.
                                                         Mr. A. Ray, Adv. G.P.
                                                  Mr. Debasish Ghosh, Adv.
                                                    Mr. T. Chakraborty, Adv.
                                                   ...for the appellant/State.

                                                     Mr. Sumit Gadodia, Adv.
                                                    Mr. Avra mazumder, Adv.
                                                     Ms. Shilpi Gadodia, Adv.
                                                 Mr. Ranjeet Kushwaha, Adv.
                                                   Mr. Suman Bhowmik, Adv.
                                                        Mr. Samrat Das, Adv.
                                    ...for the respondent in APO/108/2018.

Mr. Avra Mazumder, Adv.

Mr. Suman Bhowmik, Adv.

Mr. Samrat Das, Adv.

...for the respondent in APO/126/2018.

The Court : Learned Advocate-General for the State

submits that one of the issues involved in the appeal is

pending consideration before the Hon'ble Supreme Court. He

submits that, hearing in the matter before the Hon'ble Supreme

Court was concluded and that the judgment is awaited.

In such circumstances, it would be appropriate to adjourn

the hearing of these appeals till the monthly list of October,

2023.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

A/s.