Kotak Mahindra Bank Ltd vs Sanjay Kumar & Anr
2023 Latest Caselaw 2501 Cal/2

O-4

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/509/2013
                          KOTAK MAHINDRA BANK LTD.
                                     VS
                            SANJAY KUMAR & ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th September, 2023.

Appearance:

Ms. S.Das, Adv.

Mr. Rohan Thakur, Adv.

...for the decree-holder.

The Court: The decree-holder prays for an adjournment to effect service on

the judgment-debtors. The matter has been pending since 2013. The judgment-

debtors were being examined at earlier stage.

As a last chance, let this matter appear in the Monthly List of October,

2023.

It is made clear that in default of appearance, appropriate orders for

warrants of arrest would be passed against the judgment-debtors on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal