Kotak Mahindra Bank Ltd vs Prasanta Ray & Anr
2023 Latest Caselaw 2492 Cal/2

O-13
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                EC/537/2014
                          KOTAK MAHINDRA BANK LTD.
                                     VS
                             PRASANTA RAY & ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th September, 2023.

Appearance:

Ms. S. Das, Adv.

Mr. Rohan Thakur, Adv.

...for the decree-holder.

Ms. Susmita Mondal, Adv.

...for the judgment-debtors.

The Court: Despite an earlier order of Court, the judgment-debtors are

present and an adjournment is sought for on behalf of the judgment-debtors.

As a last chance, let this matter appear on 27 September, 2023 under the

heading 'Examination of Judgement-debtor'.

The judgment-debtors are directed to be personally present on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal