Encore Asset Reconstruction ... vs Manas Roy & Ors
2023 Latest Caselaw 2482 Cal/2

OD-32
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/294/2018


               ENCORE ASSET RECONSTRUCTION COMPANY (P) LTD
                                   VS
                            MANAS ROY & ORS.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr Paritosh Sinha, Adv.

Mr. K.k. Pandey, Adv.

Ms. E. Saha, Adv.

The Court : Let this matter appear in the Monthly List of October, 2023

under the heading "For Examination of Judgment Debtors".

In the meantime, the award holder is directed to serve a notice on the award

debtor no. 1 who is directed to be present in Court for examination.

(RAVI KRISHAN KAPUR, J.)

SK.