Kotak Mahindra Bank Limited vs Soumendra Mishra And Ors
2023 Latest Caselaw 2480 Cal/2

OD-78
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                EC/28/2019
                        KOTAK MAHINDRA BANK LIMITED
                                    VS
                         SOUMENDRA MISHRA AND ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. Abhishek Bhattacharjee, Adv.

Mr. Sariful Haque, Adv.

...for the award-holder.

Mr. Amritam Mandal, Adv.

Mr. Sourav Paul, Adv.

Ms. A. Chakraborty, Adv.

...for the award-debtors.

The Court: Let this matter appear in the Monthly List of October, 2023

under the heading 'Examination of Judgment-debtor'.

The time to execute the warrants of arrest in so far as the judgment-debtor

nos.1 and 3 are concerned is extended till 15 October, 2023.

The judgment-debtor no.2 is directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal