Kotak Mahindra Bank Limited vs Md. Mobarak & Anr
2023 Latest Caselaw 2473 Cal/2

OD-5

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/239/2017
                              IA NO: GA/2/2021

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
                          MD. MOBARAK & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. Shibnath Bhattacharya, Adv.

The Court: Let this matter appear on the Monthly List of October,

2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors who are directed to be present on the returnable date.

The order dated 24th august, 2023 stands corrected to reflect Mr.

Shibnath Bhattacharya was appearing on behalf of the award-holder and

not the award-debtors.

(RAVI KRISHAN KAPUR, J.)

S.Bag