Poonawalla Fincorp Limited vs Amrit Kumar Samanta And Ors
2023 Latest Caselaw 2471 Cal/2

OD-80
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                               EC/255/2019
                        POONAWALLA FINCORP LIMITED
                                    VS
                       AMRIT KUMAR SAMANTA AND ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. K.K. Pandey, Adv.

...for the decree-holder.

Mr. Pratip Mukherjee, Adv.

...for the judgment-debtors.

The Court: Let this matter appear on 6 September, 2023 under the

heading 'Examination of Judgment-Debtor'.

In the meantime, the Advocates appearing on behalf of the judgment-

debtor no.2 undertakes to file Affidavit of Assets on the returnable date and

serve an advance copy thereof on the decree-holder.

The judgment-debtors are also directed to be present for examination on

the returnable date.

(RAVI KRISHAN KAPUR, J.)

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