Kotak Mahindra Bank Ltd vs Sudheer Singh & Anr
2023 Latest Caselaw 2464 Cal/2

OD-61
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 EC/635/2015
                      IA NO: GA/2/2020(Old No:GA/55/2020)
                          KOTAK MAHINDRA BANK LTD.
                                      VS
                             SUDHEER SINGH & ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Ms. S. Das, Adv.

Mr. Rohan Thakur, Adv.

...for the decree-holder.

The Court: Let this matter appear in the Monthly List of October, 2023.

In the meantime, the time to file the Police Report is extended till the

returnable date.

The time to execute the warrants of arrest stands extended till 15 October,

2023.

The jurisdictional Superintendent of Police and the Officer-in-Charge of

the concerned police station having jurisdiction where the judgment-debtors

reside are directed to file Report as to what steps have been taken for production

of the judgment-debtors pursuant to orders of Court.

(RAVI KRISHAN KAPUR, J.)

s.pal