Hdb Financial Services Limited vs Khagen Laskar & Anr
2023 Latest Caselaw 2452 Cal/2

OD-47
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                   EC/340/2018


                       HDB FINANCIAL SERVICES LIMITED
                                     VS
                            KHAGEN LASKAR & ANR



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

The Court : Despite directions dated 17 September, 2021, the Department

has still not filed a Report.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the time to file the Report is extended till the returnable

date.

As a matter of caution, the award holder is also directed to effect service on

the judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.