Dr. Ranbeer Bose & Anr vs Anita Das & Anr
2023 Latest Caselaw 7340 Cal

19.10.2023
Item No.5.
Court No.6.
   AB
                                M.A.T. 2122 of 2023
                                        With
                                 IA CAN 1 of 2023
                                 IA CAN 2 of 2023

                             Dr. Ranbeer Bose & Anr.
                                        Vs
                                 Anita Das & Anr.

                    Mr. Anindya Lahiri,
                    Mr. Arkadipta Sengupta,
                    Mr. A. Karim,
                    Ms. A. Mukherjee       ....For the Appellants.

                    Mr. Gangadhar Das,
                    Mr. Tanmoy Chattopadhyay
                                     .....For the Respondent No.1.

In re : CAN 2 of 2023

This is an application for condonation of delay of

1080 days in presenting an appeal against a judgment

and order dated 19.2.2021.

In view of the substantial delay, the respondent

no.1 wishes to file an opposition.

Let such opposition be filed by 16.11.2023.

Reply thereto, if any, be filed by 23.11.2023 with

advance copy to learned Advocates for the

respondents.

List this matter once again on 24.11.2023.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)