Rup Majibar @ Mujibor Rahaman & Anr vs The State Of West Bengal
2023 Latest Caselaw 7176 Cal

16    16.10.
       2023                    CRA (SB) 169 of 2023
Ct                                    With
237                           IA NO: CRAN 1 of 2023

rup                    Majibar @ Mujibor Rahaman & Anr.
                                     versus
                           The State of West Bengal


               Mr. Arnab Chatterjee,
               Ms. Poulami Bose,
               Ms. Dhanasree Biswas            .... For the appellants.

               Mr. Sawata Gopal Mukherjee,
               Mr. Sandip Chakraborty,
               Mr. Saryati Dutta.                      ... for the State.




               1.

Heard learned counsels appearing on behalf of the

parties to this revisional application.

2. After careful perusal of the judgment, I am inclined to

hear the bail application along with appeal.

3. Department is directed to prepare the requisite

number of informal paper books within the returnable

date.

4. List the matter on 14th December, 2023.

(Bibhas Ranjan De, J.)