Palash Sarkar And Another vs Union Of India And Others
2023 Latest Caselaw 7083 Cal

12th October,
 2023
 (AK)
 04

                                     W.P.A 14180 of 2023

                               Palash Sarkar and another
                                           Vs.
                                Union of India and others


                            Mr. Deepan Kumar Sarkar
                            Ms. Tiana Bhattacharya
                            Ms. Ananya Sinha
                            Ms. Prarthana Singha Roy
                                                   ...for the petitioners.

                            Mr. Ramen Bose
                                                   ...for the Union of India.

                            Mr. Biswabrata Basi Mallick
                            Mr. Biman Halder
                                                            ...for the State.

                            Ms. Ujjaini Chatterjee
                                                ...for the respondent no.4.

1. Affidavit-in-reply filed by the petitioners as well as

the written notes of arguments filed by the parties today

be kept on record.

2. Hearing is concluded.

3. Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)