Citation : 2023 Latest Caselaw 7081 Cal
Judgement Date : 12 October, 2023
jks 12.10.2023 CRA 75 of 2007
Ashadul Molla Vs.
The State of West Bengal Mr. Santanu Talukder ... ... for the appellant Mr. Avishek Sinha ... ... for the State
Hearing concluded.
Reserve for judgment.
(Ananya Bandyopadhyay, J.)
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