Sanjukta Roy vs Md. Mahidur Alam & Ors
2023 Latest Caselaw 7077 Cal

Citation : 2023 Latest Caselaw 7077 Cal
Judgement Date : 12 October, 2023

Calcutta High Court (Appellete Side)

Sanjukta Roy vs Md. Mahidur Alam & Ors on 12 October, 2023

   1-4.
12-10-2023
(Ct. no.06)
 debajyoti
                               (Assigned)
                           MAT 494 of 2022
                             Sanjukta Roy
                                  Vs.
                         Md. Mahidur Alam & Ors.
                                 with
                           MAT 562 of 2022
               Head Master, Raiganj Coronation High School
                                  Vs.
                         Sanjukta Roy & Ors.
                                 with
                          MAT 596 of 2022
                                +
                         IA NO:CAN/2/2022
              The Head Master, Raiganj Coronation High School
                                   Vs.
                         Sanjukta Roy & Ors.
                                 with
                           MAT 631 of 2022
                          Md. Mahidur Alam
                                  Vs.
                          Sanjukta Roy & Ors.


                 Mr. Bikash Ranjan Bhattacharya, Sr. Adv.,
                 Mr. Soumya Dasgupta,
                 Mr. Kanak Kiran Bandopadhyay,
                 Mrs. Tanuta Guray
                                           ... For the Petitioner in
                                              CAN/2/2022.

                 Mr. Anjan Bhattacharya
                                            ... For Respondent No.1/

Writ Petitioner in CAN/2/2022.

Mr. Shamim ul Bari ... For the State.

These matters have been assigned to this Bench by the Hon'ble the Chief Justice. Basically, it is one recalling application directed against the judgment and

order dated August 11, 2022 passed in MAT 596 of 2022, whereby the appeal was dismissed.

We have heard Mr. Bikash Ranjan Bhattacharya, learned Senior Advocate, representing the appellant/review applicant, and Mr. Anjan Bhattacharya, learned advocate, representing the respondent/writ petitioner. We have also heard Mr. Bari, learned advocate, appearing for the State. Today there is not sufficient time to conclude hearing of this matter.

List these matters once again on November 17, 2023, marked 03-45 P.M.

(Arijit Banerjee, J.)

(Lapita Banerji, J.)