Citation : 2023 Latest Caselaw 7040 Cal
Judgement Date : 11 October, 2023
11.10.2023 Item No.2 Ct. No.5 CHC
WP.ST 384 of 2012
Dr. Rajendra Prasad Singh Vs.
State of West Bengal & ors.
Mr. Biswanath Chakraborty, Mr. Krishnendu Bera ...for the petitioner
January 31, 2013 be replaced with
December 31, 2012 as appearing in the second page
of the judgment and order dated September 25, 2023.
Department will incorporate such correction.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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