Radha Raman Singha & Anr vs Manjurani Singha & Ors
2023 Latest Caselaw 7035 Cal

11.10.2023.
Item No. 56.
Court No. 13
   ap                       F.A.T. No. 267 of 2010
                                    With
               I.A. No. CAN 1 of 2011 (Old CAN 2297 of 2011)
                                    And
                          I.A. No. CAN 4 of 2022
                         Radha Raman Singha & Anr.
                                  Versus
                          Manjurani Singha & Ors.
                 Ms. Sutapa Sanyal,
                 Mr. Subhajit Dan,
                 Mr. Gour Baran Sen.
                                             ...For the appellants.
                 Mr. Sobhendu Sekhar Roy,
                 Mr. Argha Banerjee,
                 Mr. Amarendra Chakraborty.
                              ..For the respondent nos.2 and 3.

1. Pursuant to the earlier order dated 13 th September,

2023, both parties are filed their respective notes of

arguments.

2. Hearing is concluded and judgment is reserved.

3. All parties are directed to act on a server copy of

this order duly downloaded from the official website of

this Court.

(Rajasekhar Mantha, J.)

(Supratim Bhattacharya, J.)