Monalisa Banerjee Majumder vs State Of West Bengal & Ors
2023 Latest Caselaw 7031 Cal

Citation : 2023 Latest Caselaw 7031 Cal
Judgement Date : 11 October, 2023

Calcutta High Court (Appellete Side)

Monalisa Banerjee Majumder vs State Of West Bengal & Ors on 11 October, 2023

11.10.2023
Sl. No. 13.
Mithun
 Ct.No.42.
                            WPA 10767 of 2023

                       Monalisa Banerjee Majumder
                                  Vs.
                        State of West Bengal & Ors.


              Mr. Kalyan Kumar Bandopadhyay, Sr.Adv.
              Mr. Ramesh Dhara,
              Ms. Mousumi Choudhury,
              Mr. Rahul Kumar Singh
                                              ..for the petitioner.

              Mr. Ram Anand Agarwala,
              Ms. Nibedita Pal,
              Mr. Ananda Gopal Mukherjee,
              Ms. Sonam Ray
                                        ...for the private respondent.

Mr. Suman Sengupta, Mr. Amrita Lal Chatterjee ...for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)

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