Ram Baboo Bansal @ Ram Babu Bansal & ... vs The State Of West Bengal & Anr
2023 Latest Caselaw 7029 Cal

    05
11.10.2023
Court No.237
    pg.
                            IN THE HIGH COURT AT CALCUTTA
                          CRIMINAL REVISIONAL JURISDICTION
                                   APPELLATE SIDE

                                    CRR 1027 of 2023
                                           with
                                  IA No. CRAN 1 of 2023
                                           with
                                     CRAN 2 of 2023
                                        (Assigned)

                      Ram Baboo Bansal @ Ram Babu Bansal & Ors.
                                          Vs.
                            The State of West Bengal & Anr.


                Mr. Ayan Bhattacharya
                Mr. Chiranjib Sinha
                Ms. Suchitra Chatterjee
                Mr. Aniruddha Bhattacharya
                            ... For the petitioners

                Mr. R.K. Gautam
                Mr. Rajesh Bashandi
                Ms. Rashmi Singhee
                Ms. Shreya Choudhury
                            ... For the opposite party no.2

                Mr. Sudip Ghosh
                Mr. Bitasok Banerjee
                            ... For the State

                      In re: CRR 1027 of 2023 with CRAN 1 of 2023

               1.

The report filed by the State be kept with the record.

2. Hearing concluded. Judgment reserved.

In re: CRAN 2 of 2023

3. Interim order passed by this Court earlier be extended till the pronouncement of the judgment.

4. The application, being CRAN 2 of 2023, stands disposed of.

(Bibhas Ranjan De, J.)