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Ashish Ghosh @ Ashis Ghosh @ Rohit vs Unknown
2023 Latest Caselaw 6902 Cal

Citation : 2023 Latest Caselaw 6902 Cal
Judgement Date : 9 October, 2023

Calcutta High Court (Appellete Side)

Ashish Ghosh @ Ashis Ghosh @ Rohit vs Unknown on 9 October, 2023

09.10.2023 M/L.1 cm

CRA 719 of 2009

In the matter of : Ashish Ghosh @ Ashis Ghosh @ Rohit .... appellant.

Inadvertently typographical error had crept into

judgment dated 10.08.2023.

In the cause title portion of the judgment dated

10.08.2023 'Ashish Ghosh @ Ashis Ghsoh @ Rohit' shall be

read as 'Ashish Ghosh @ Ashis Ghosh @ Rohit'.

Department is directed to make necessary correction to

that effect in the judgment dated 10.08.2023.

Other portions of the judgment shall remain unaltered.

Copy of the order be communicated to the Department

for due compliance.

(Ananya Bandyopadhyay, J.)

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