Union Of India & Anr vs Md. Noorul Haque
2023 Latest Caselaw 6807 Cal

Citation : 2023 Latest Caselaw 6807 Cal
Judgement Date : 5 October, 2023

Calcutta High Court (Appellete Side)

Union Of India & Anr vs Md. Noorul Haque on 5 October, 2023

05.10.2023
Item No.18
Ct. No.5
CHC

                           WP.CT 47 of 2021

                          Union of India & anr.
                                   Vs.
                           Md. Noorul Haque


             Mr. Kumar Jyoti Tewari,
             Mr. Biswajit Maity,
             Mr. Arijit Majumdar
                               ...for the petitioners

             Mr. Saptanshu Basu, Sr. Advocate
             Mr. B. Chatterjee,
             Mr. S. K. Datta
                                ...for the respondent

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

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