Minati Bhadra & Ors vs Dilip Kr. Bhadra & Ors
2023 Latest Caselaw 6806 Cal

Citation : 2023 Latest Caselaw 6806 Cal
Judgement Date : 5 October, 2023

Calcutta High Court (Appellete Side)

Minati Bhadra & Ors vs Dilip Kr. Bhadra & Ors on 5 October, 2023

5.10.2023
ct. 236
sk,sl.9
                             S.A. 406 of 2016
                     CAN 1/2016,CAN 2/2018, CAN 3/2023
                         Minati Bhadra & Ors.
                                 -vs-
                         Dilip Kr. Bhadra & Ors.

                 Mr. Prantick Ghosh
                 Mr. Siddhartha Sarkar
                 Mr. Hirak Roy
                 Mr. Prasad Bhattacharyay
                              .....for the appellants.

                 Mr. Rwitendra Banerjee
                 Mr. Prasun Mukherjee
                 Mr. Kanchan Ray
                           ...for the respondents.

1. Heard Mr.Ghosh, learned counsel for the appellants

and Mr. Banerjee, learned counsel for the respondents.

2. Hearing is concluded and judgment is reserved.

(Siddhartha Roy Chowdhury, J)

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