Balaji Enterprises vs West Bengal Housing ...
2023 Latest Caselaw 6796 Cal

05.10.2023 Ct. 654 D/L 3 ab

C.O. 1679 of 2022 (Assigned)

Balaji Enterprises

-Vs-

West Bengal Housing Infrastructure Development corporation Ltd.

Mr. Aniruddha Chatterjee, Mr. Rahul Karmakar, Mr. Uttiyo Mallick, Ms. Trini Joarder ... for the petitioner

Mr. Jishnu Chowdhury, Mr. Chayan Gupta, Mr. Aviroop Mitra ... for the opposite party

Written notes of argument submitted on behalf of

the petitioner is taken on record. Copy served.

Heard Mr. Aniruddha Chatterjee, learned

advocate for the petitioner, who concludes his replies.

Mr. Chayan Gupta, leaned advocate for the

opposite party also concludes his replies.

Hearing concluded and judgment reserved and

made CAV.

( Bivas Pattanayak, J.)