Jamini Kanta Mondal & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 6687 Cal

03.10.2023

PG

W.P.A. 17650 of 2019 r

Jamini Kanta Mondal & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Soumen Kr Dutta Mr. Subhash Jana Mr. Amal Krishna Samanta ...................for the petitioners

Mr. Jayanta Samanta Mr. Benazir Ahmed.............for the State

Opposition filed in Court today is taken on record.

Mr. Dutta, learned advocate for the petitioners submits

that he does not wish to file any reply to such

opposition. He submits that hearing of the writ petition

may be commenced. Accordingly, the writ petition is

taken up for hearing.

Heard the learned advocates for the parties.

Hearing concluded; judgment stands reserved.

(Hiranmay Bhattacharyya, J.)