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Nripotee Ranjan Das vs Satya Ranjan Das And Another
2023 Latest Caselaw 6686 Cal

Citation : 2023 Latest Caselaw 6686 Cal
Judgement Date : 3 October, 2023

Calcutta High Court (Appellete Side)
Nripotee Ranjan Das vs Satya Ranjan Das And Another on 3 October, 2023

October 3, 2023 Sl. No.80 Court No.19 s.biswas CO 3855 of 2022 with CAN 1 of 2023 (not available with the file) CAN 2 of 2023

Nripotee Ranjan Das vs.

Satya Ranjan Das and another

Mr. Partha Pratim Roy Mr. Dyutiman Banerjee ... for the petitioner Mr. Gautam Brahma Ms. Pampa Saha Mr. Avijit Dey ... for the opposite parties

CAN 2 of 2023 is an application for re-

imposition of the interim order which was passed by

my predecessor on January 10, 2023. His Lordship

directed that the suit may proceed, but the final

judgment shall not be delivered.

It is submitted that the suit is at the stage of

arguments and the same is proceeding.

The suit shall proceed in accordance with law

but the final judgment shall not be delivered till the

disposal of the revisional application.

CAN 2 of 2023 is disposed of.

Let the matter appear on January 9, 2024

under the heading 'Urgent Motion'.

(Shampa Sarkar, J.)

 
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