M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd
2023 Latest Caselaw 3084 Cal/2

OCD-9
                                 ORDER SHEET

                                 EC/341/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


               M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
                                   VS
                      IDEAL REAL ESTATES PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 19th October, 2023.

                                                                           Appearance:
                                                              Ms. Trini Joarder, Adv.
                                                              ....for the decree-holder

                                                                 Mr. Suman Dutt, Adv.
                                                              Mr. Paritosh Sinha, Adv.
                                                       Mr. Saubhik Chowdhury, Adv.
                                                            ...for the judgment-debtor


        The Court: Adjournment is prayed for on behalf of counsel who had

argued the matter for the petitioner.

        List this matter on 23rd November, 2023, as prayed for on behalf of the

respondent.

(MOUSHUMI BHATTACHARYA, J.)

bp.