Dalhousie Properties Ltd J vs Global Exports Ltd
2023 Latest Caselaw 3077 Cal/2

O-204
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                                 EC/469/2019
                               IA NO: GA/1/2023

                        DALHOUSIE PROPERTIES LTD J
                                   VS
                           GLOBAL EXPORTS LTD


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 19th October, 2023.

Appearance:

Appearance:

Ms. Pooja Sett Chakraborty, Adv.

Mr. Ranjit Singh, Adv.

Ms. S. R. Das, Adv.

The Court : It is submitted on behalf of the decree-holder that the

remaining instalment in terms of the earlier order of Court have not yet been

paid.

The judgment-debtor is represented and submits that remaining

instalment would be paid on the due date.

Let this matter appear in the Monthly List of December, 2023.

In the meantime, the judgement-debtor is directed to pay the last and

final instalment on the due date.

(RAVI KRISHAN KAPUR, J.) S.Bag.