Manish Todi vs Pawan Agarwal
2023 Latest Caselaw 3071 Cal/2

OD-7
                                   ORDER SHEET

                                   AP/555/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                    MANISH TODI
                                        VS
                                  PAWAN AGARWAL


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 18th October, 2023.
                                                                           Appearance:
                                                         Mr. Nirmalya Dasgupta, Adv.
                                                                  Mr. R.L. Mitra, Adv.
                                                             Ms. Priyanka Dhar, Adv.
                                                                   ...for the petitioner

                                                      Mr. Suddhasatva Banerjee, Adv.
                                                          Mr. Rittick Chowdhury, Adv.
                                                             Mr. Roshan Pathak, Adv.
                                                                   ...for the respondent

The Court: Learned counsel appearing for the parties have submitted

their Notes.

The respondent had taken a point of maintainability of the present

Arbitration Petition which is for appointment of an Arbitrator.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar