Fox & Mandal & Ors vs Somabrata Mandal & Ors
2023 Latest Caselaw 3069 Cal/2

OCD-4
                                ORDER SHEET

                              IA No.GA 4 of 2023
                                        In
                           CS 269 of 2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE
                      (COMMERCIAL DIVISION)


                            FOX & MANDAL & ORS.
                                    VS.
                           SOMABRATA MANDAL & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 18th October, 2023.

                                Mr. Soumya Roy Chowdhury, Mr. Saubhik Chowdhury
                                                           Advocates for petitioners.
                  Mr. Vishwarup Mukherjee, Mr. Vinayak Chaubey, Ms. Vedika Bhotika,
                                        Mr. Ajay Chaubey, Advocates for respondents.

The Court : This is an application for summary judgment under Order

XIIIA of the Code of Civil Procedure, 1908.

The matter requires to be heard after affording the defendants an

opportunity to put forth their stand on affidavits.

Let affidavit-in-opposition be filed by 29th November, 2023; reply

thereto, if any, be filed by 21st December, 2023. Let this matter appear in

the monthly list of January, 2024.

The plaintiffs are directed to serve a legible copy of the application to

the defendants within 19th October, 2023.

(ARINDAM MUKHERJEE, J.)

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