Vijaywargi Pulses And Grain ... vs Veikle Grain Ltd
2023 Latest Caselaw 3064 Cal/2

                         IA No. GA 1 of 2023
                        APOT No. 392 of 2023
                                 with
                         EC No. 113 of 2019
                 IN THE HIGH COURT AT CALCUTTA
                          In appeal from its
               ORDINARY ORIGINAL CIVIL JURISDICTION
                  CIVIL APPELLATE JURISDICTION



               Vijaywargi Pulses And Grain Agency Pvt. Ltd.
                                  Versus
                             Veikle Grain Ltd.



Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 18th October 2023
                                                              Appearance:
                                                Mr. U. Garodia, Advocate
                                               Mr. Pintu Ghosh, Advocate
                                                         for the appellant
                                            Ms. Noelle Banerjee, Advocate
                                             Ms. Debdatta Ray, Advocate
                                                          for respondent

The Court: We are not minded to interfere with the judgment

and order dated 11th October 2023 which has only directed the

judgment-debtor to be present for examination.

The judgment-debtor is to comply with the said order.

This appeal is premature and not maintainable.

The appeal and the application are disposed of with the above

observation.

(I. P. MUKERJI, J.)

(BISWAROOP CHOWDHURY , J.)

R. Bose