M/S Punam Projects Pvt Ltd vs Sri Dinesh Singh & Ors
2023 Latest Caselaw 3062 Cal/2

OD-3
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                 EC/80/2017


                       M/S PUNAM PROJECTS PVT LTD
                                   VS
                         SRI DINESH SINGH & ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th October, 2023.

Appearance:

Mrs. Tutul Das Singh, Adv.

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett, Adv.

...for petitioner.

The Court : It is submitted that there has been typographical error in

the order dated 11 October, 2023. Instead of the production of the judgment

debtor nos. 1 and 3 it has wrongly been recorded as judgment debtor nos. 1

and 2.

The order dated 11 October, 2023 stands modified to the aforesaid

extent.

(RAVI KRISHAN KAPUR, J.) SK.