Private Limited vs Messrs Shishu Soap And
2023 Latest Caselaw 3060 Cal/2

OD-39

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/243/2018

                         MESSERS. A. R. STANCHEM
                             PRIVATE LIMITED
                                   VS
                         MESSRS SHISHU SOAP AND
                        CHEMICALS PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th October, 2023.

Appearance:

Mr. Suvasish Sengupta, Adv.

Mr. S. Mishra, Adv.

The Court: None appears on behalf of the decree-holder nor is any

adjournment prayed for on their behalf.

The matter has been adjourned repeatedly at the instance of the

decree-holder.

In such circumstances, let this matter appear in the Monthly List of

December, 2023.

The presence of the judgment-debtor is noted and dispensed with for

the time being.

The judgment-debtor is directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag