Tata Motors Finance Ltd vs Mr. Basudeb Santra
2023 Latest Caselaw 3051 Cal/2

OD-29
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                 EC/1133/2015
                           TATA MOTORS FINANCE LTD
                                      VS
                             MR. BASUDEB SANTRA

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th October, 2023.

Appearance:

Mr. Saubhik Chowdhury, Adv.

...for the decree-holder.

The Court: The judgment-debtor is produced under arrest. The judgment-

debtor undertakes to file an Affidavit of Assets within four weeks from date.

Let this matter appear in the Monthly List of December, 2023.

The judgment-debtor is directed to be personally present for examination.

The presence of the concerned Police Official is noted and dispensed with.

(RAVI KRISHAN KAPUR, J.)

s.pal