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R.V. Rail Products Pvt Limited vs Punjab National Bank
2023 Latest Caselaw 3033 Cal/2

Citation : 2023 Latest Caselaw 3033 Cal/2
Judgement Date : 17 October, 2023

Calcutta High Court
R.V. Rail Products Pvt Limited vs Punjab National Bank on 17 October, 2023
OCD-27

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                  EC/338/2023

                       R.V. RAIL PRODUCTS PVT LIMITED
                                     VS
                            PUNJAB NATIONAL BANK

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th October, 2023.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Vikas Baisya, Adv.

...for the decree-holder

The Court:- The affidavit-of-service is kept on record.

No one appears for the judgment-debtor.

List this matter on 23rd November, 2023.

The decree-holder will communicte this order on the judgment-debtor.

(MOUSHUMI BHATTACHARYA, J.)

kc

 
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