Citation : 2023 Latest Caselaw 3029 Cal/2
Judgement Date : 17 October, 2023
OCD-37
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/397/2023
IA NO: GA/1/2023
THE FEDERAL AGENCY FOR STATE PROPERTY MANAGEMENT OF THE
RUSSIAN FEDERATION (ROSIMUSCHESTVO)
VS
SARAF AGENCIES PRIVATE LIMITED AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 17th October, 2023.
Appearance:
Mr. Manu Nair, Adv.
Ms. Medha Sachdeva, Adv. Mr. Deepanjan Dutta Roy, Adv.
Ms. Vidhi Sharma, Adv. Mr. Raunak Bose, Adv.
... for petitioner.
Mr. Soumabho Ghose, Adv. ... for judgment debtor.
The Court: List this matter on 23rd November, 2023 as prayed for.
(MOUSHUMI BHATTACHARYA, J.)
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